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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(2) in The Gujarat Nursing Homes Registration Act, 1949

(2)A certificate of registration issued under this section shall, subject to the provisions of Section 7, be in force and shall be valid until the 31st day of March next following the date on which such certificate was issued.