Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(c) in The Coal Grading Board (Repeal) Act, 1959 (c)"Coal Grading Board" means the Coal Grading Board constituted under section 3 of the Coal Grading Board Act, 1925 (31 of 1925).
