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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Assam - Subsection

Section 43(2) in The Assam Agricultural University Act, 1968

(2)Every authority of the University shall make regulations providing for the giving of notice to the members of such authority of the date of the meetings and the business to be considered at the meetings and for keeping of the records of the proceedings of the meetings.