Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34A(3)] [Section 34A] [Entire Act]

State of Assam - Subsection

Section 34A(3)(e) in The Assam Agricultural Income-Tax Act, 1939

(e)of audit of receipt or refunds under this Act by any officer appointed by the Controller and Auditor General of India for such purpose.