Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53] [Entire Act] State of Gujarat - Subsection Section 53(7) in Bhakta Kavi Narsinh Mehta University Act, 2015 (7)The State Government shall cause to be conducted the audit of the accounts of the University at least once in a year by the auditors appointed by the State Government.
