Supreme Court - Daily Orders
P And R Infraprojects Ltd vs Ofb Tech Private Limited on 5 January, 2026
ITEM NO.16 COURT NO.12 SECTION XVII-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 14860/2025
P AND R INFRAPROJECTS LTD Appellant(s)
VERSUS
OFB TECH PRIVATE LIMITED & ANR. Respondent(s)
(IA No. 332348/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT And IA No. 332347/2025 - STAY APPLICATION)
Date : 05-01-2026 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KUMAR
HON'BLE MR. JUSTICE K. VINOD CHANDRAN
For Appellant(s) Mr. Kartikeya Singh, AOR
For Respondent(s) Ms. Vagisha Kochar, AOR
Mr. Sameer Abhyankar, AOR
Mr. Rahul Kumar, Adv.
Mr. Aakash Thakur, Adv.
Mr. Aryan Srivastava, Adv.
UPON hearing the counsel, the Court made the following
O R D E R
Adjournment is sought, by way of a letter circulated by the learned counsel for the appellant, to enable him to file additional documents.
Accepting the request, the matter is adjourned. Re-list on 09.02.2026.
(BABITA PANDEY) Signature Not Verified (PREETI SAXENA) AR-cum-PS Digitally signed by babita pandey Date: 2026.01.06 COURT MASTER (NSH) 18:07:07 IST Reason: