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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(1) in The West Bengal State Homoeopathic Health Service Act, 2002.

(1)Recruitment to the post of Lecturer in the West Bengal Homeopathic Education Service shall be made through the West Bengal Health Recruitment Board, in such manner as may be prescribed by the Homeopathy Central Council (Minimum Standards Requirement of Homeopathic Colleges and Attached Hospitals) Regulations, 2013;Provided that the recruitment to the post of Lecturer in the West Bengal Homeopathic Education Service shall be made giving preference to the persons who have rendered at least two years service in the rural-areas:Provided further that the recruitment to the post of Principal in the West Bengal Homeopathic Education Service shall be made on promotion from the members of the West Bengal Homeopathic Education Service in such manner as may be prescribed:Provided also that any person appointed to the West Bengal Homeopathic Health Service shall, subject to such terms and conditions as may be prescribed be eligible to apply for the post of Lecturer:Provided also that the recruitment to the posts of Reader and Professor shall be filled up by promotion only from the members of the West Bengal Homeopathic Education Service in such manner as may be prescribed.