Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Delhi High Court - Orders

Avtar Singh Harinder Kaur & Ors Promila ... vs Punjabi Academy & Anr Punjabi Academy & ... on 12 October, 2021

Author: V. Kameswar Rao

Bench: V. Kameswar Rao

$~29 to 35, 42 & 46
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     W.P.(C) 3675/2017, CM No. 36335/2021
+     W.P.(C) 3707/2017, CM No. 36342/2021
+     W.P.(C) 3708/2017, CM No. 36286/2021
+     W.P.(C) 3710/2017, CM No. 36292/2021
+     W.P.(C) 4110/2017, CM No. 36295/2021
+     W.P.(C) 4112/2017, CM No. 36282/2021
+     W.P.(C) 4117/2017, CM No. 36283/2021
+     W.P.(C) 11706/2021, CM Nos. 36191-36192/2021
+     W.P.(C) 11780/2021, CM Nos. 36441-36442/2021

    AVTAR SINGH
    HARINDER KAUR & ORS
    PROMILA DEVI & ORS
    USHA RANI AND ORS
    SANTOSH RANI & ORS
    HARJEET KAUR AND ORS
    NARINDER KUMAR
    HARSH BALA AND ANR
    GURSHARAN KAUR AND ANR
                                                  ..... Petitioners
                  Through:   Mr. Bharat Bhushan Bhatia, Adv.

                  versus

    PUNJABI ACADEMY & ANR
    PUNJABI ACADEMY & ANR
    GOVT. OF NCT OF DELHI & ORS.
    GOVT. OF NCT OF DELHI & ORS.
    PUNJABI ACADEMY & ANR
    PUNJABI ACADEMY & ANR
    PUNJABI ACADEMY & ANR
    GOVT. OF NCT OF DELHI & ORS.
    PUNJABI ACADEMY & ANR
                                                 ..... Respondents
                  Through:   Mrs. Avnish Ahlawat, Adv. with
                             Mrs. Tania Ahlawat, Mr. Nitesh
                              Kumar Singh & Ms. Palak Rohemetra,
                             Advs. in item Nos. 30 to 35, 42 & 46
                             Mr. Naushad Ahmed Khan, ASC (Civil)
                             GNCTD for Punjabi Academy in item
                             Nos. 29 to 35, 42 & 46
                             Mr. Santosh Kumar Tripathi, SC (Civil)
                             GNCTD with Mr. Arun Panwar &
                             Mr. Siddharth Krishna Dwivedi, Adv. for
                             R-1 & R-3 in item No. 42 and for R-2 & R-3
                             in item No. 46

    CORAM:
    HON'BLE MR. JUSTICE V. KAMESWAR RAO
            ORDER

% 12.10.2021 Hon'ble Judge is on leave today. List on 27th October, 2021.

By Order (Assistant Court Master) OCTOBER 12, 2021/ak