Delhi High Court - Orders
Avtar Singh Harinder Kaur & Ors Promila ... vs Punjabi Academy & Anr Punjabi Academy & ... on 12 October, 2021
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~29 to 35, 42 & 46
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3675/2017, CM No. 36335/2021
+ W.P.(C) 3707/2017, CM No. 36342/2021
+ W.P.(C) 3708/2017, CM No. 36286/2021
+ W.P.(C) 3710/2017, CM No. 36292/2021
+ W.P.(C) 4110/2017, CM No. 36295/2021
+ W.P.(C) 4112/2017, CM No. 36282/2021
+ W.P.(C) 4117/2017, CM No. 36283/2021
+ W.P.(C) 11706/2021, CM Nos. 36191-36192/2021
+ W.P.(C) 11780/2021, CM Nos. 36441-36442/2021
AVTAR SINGH
HARINDER KAUR & ORS
PROMILA DEVI & ORS
USHA RANI AND ORS
SANTOSH RANI & ORS
HARJEET KAUR AND ORS
NARINDER KUMAR
HARSH BALA AND ANR
GURSHARAN KAUR AND ANR
..... Petitioners
Through: Mr. Bharat Bhushan Bhatia, Adv.
versus
PUNJABI ACADEMY & ANR
PUNJABI ACADEMY & ANR
GOVT. OF NCT OF DELHI & ORS.
GOVT. OF NCT OF DELHI & ORS.
PUNJABI ACADEMY & ANR
PUNJABI ACADEMY & ANR
PUNJABI ACADEMY & ANR
GOVT. OF NCT OF DELHI & ORS.
PUNJABI ACADEMY & ANR
..... Respondents
Through: Mrs. Avnish Ahlawat, Adv. with
Mrs. Tania Ahlawat, Mr. Nitesh
Kumar Singh & Ms. Palak Rohemetra,
Advs. in item Nos. 30 to 35, 42 & 46
Mr. Naushad Ahmed Khan, ASC (Civil)
GNCTD for Punjabi Academy in item
Nos. 29 to 35, 42 & 46
Mr. Santosh Kumar Tripathi, SC (Civil)
GNCTD with Mr. Arun Panwar &
Mr. Siddharth Krishna Dwivedi, Adv. for
R-1 & R-3 in item No. 42 and for R-2 & R-3
in item No. 46
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 12.10.2021 Hon'ble Judge is on leave today. List on 27th October, 2021.
By Order (Assistant Court Master) OCTOBER 12, 2021/ak