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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(2) in Punjab Tissue Culture Based Seed Potato Act, 2020

(2)The Sub-Committee constituted under sub-section (2) of section 3 of this Act shall recommend the licensing authority to cancel the license and blacklist the person restricting him for dealing with any kind of seed production for a minimum period of three years.