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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1)(xxiv) in The Indira Gandhi National Open University Act, 1985

(xxiv)to determine standards and to specify conditions for the admission of students to courses of study of the University which may include examination, evaluation and any other method of testing;