Madhya Pradesh High Court
Mohd. Akram vs The State Of Madhya Pradesh on 20 August, 2024
1 MCRC-34110-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 34110 of 2024 (MOHD. AKRAM Vs THE STATE OF MADHYA PRADESH ) Dated : 20-08-2024 Shri Ghan Shyam Pandey - Advocate for applicant. Shri C.K. Mishra - Government Advocate for State.
As prayed for, list this case along with CRR 3116/2022 in the week commencing 02/09/2024.
(PRAMOD KUMAR AGRAWAL) JUDGE shahina Signature Not Verified Signed by: SHAHINA KHAN Signing time: 8/21/2024 2:25:19 PM