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[Cites 0, Cited by 0] [Section 76(2)] [Section 76] [Entire Act]

State of Maharashtra - Subsection

Section 76(2)(g) in The Maharashtra Universities Act, 1994

(g)[ Director, Higher Education or his nominee not below the rank of Joint Director: [These clauses were added by Maharashtra 55 of 2000, section 44(d).]