Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32(4)] [Section 32] [Entire Act]

State of West Bengal - Subsection

Section 32(4)(b) in West Bengal Agricultural Produce Marketing (Regulation) Rules, 1982

(b)The Income side of the Income and Expenditure Account shall include all revenue incomes of the market committee such as income from licence fees, market fees, tolls, rentals, interests on bank deposits and investments but shall not include such receipts as subsidies, loans, advances, security deposits, etc.