Allahabad High Court
Ausaf Ali Constable No. 387 Cp vs State Of U.P. And 3 Others on 20 April, 2016
Author: Pradeep Kumar Singh Baghel
Bench: Pradeep Kumar Singh Baghel
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - A No. - 17634 of 2016 Petitioner :- Ausaf Ali Constable No. 387 Cp Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Vijay Gautam,Arvind Tripathi Counsel for Respondent :- C.S.C. Hon'ble Pradeep Kumar Singh Baghel,J.
Learned Standing Counsel is granted six weeks time to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.
List this case after expiry of the aforesaid period.
Order Date :- 20.4.2016 AU