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Union of India - Section

Section 53 in The Navy (Pay And Allowances) Regulations, 1966

53. Rates.

- The rates of expatriation allowance are as shown in the table below:
  Rs.p.m.
Rear-Admiral andabove 250
CommodoreCaptain 200
Commander 150
Lieutenant-Commander 100
Sub-LieutenantActingSub-LieutenantMidshipmen 5050
[Explanation. - This allowance shall not be admissible to officers in receipt of daily allowance or foreign allowance Ex-India.] [Inserted & Substitued by S.R.O. 9-E, dated 19th March, 1974]Flying Pay