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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(1)(ix) in Gujarat Self financed Schools (Regulation of Fees) Act, 2017

(ix)Expenditure incurred on the students against total income of the school which shall include profit earned from school by the trust or company associated with such school;