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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 6(2)(e) in The Jammu and Kashmir Prohibition on Manufacture of Specified Copper Utensils (By Machine) Act, 2006

(e)in the case of a person who is or has been a member of either House of the State Legislature of the Speaker of the Legislative Assembly or the Chairman of the Legislative Council, as the case may be.]