Supreme Court - Daily Orders
Bci Staff Colony, Residential Welfare ... vs Appellate Authority For Industrial ... on 19 April, 2023
Bench: Ajay Rastogi, Bela M. Trivedi
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ITEM NO.102 COURT NO.5 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 10127/2011
BCI STAFF COLONY, RESIDENTIAL WELFARE
ASSOCIATION, RAJPURA Appellant(s)
VERSUS
APPELLATE AUTHORITY FOR INDUSTRIAL
FINANCIAL RECONSTRUCTION (AAIFR) & ORS. Respondent(s)
IA No. 48726/2023 - INTERVENTION APPLICATION
IA D. No. 60732 of 2023 – Application for impleadment
WITH
C.A. No. 10128/2011 (IV)
(FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 14493/2022
IA No. 157631/2022 - APPLICATION FOR ABATEMENT
IA No. 14493/2022 - APPROPRIATE ORDERS/DIRECTIONS
Date : 19-04-2023 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE AJAY RASTOGI
HON'BLE MS. JUSTICE BELA M. TRIVEDI
Counsel for the
parties Mr. Ravi Prakash Mehrotra, Sr. Adv.
Mr. Apoorv Srivastava, Adv.
Mr. Jogy Scaria, AOR
Mr. Jaideep Gupta, Sr. Adv.
Mr. Sibo Sankar Mishra, AOR
Mr. Umakant Misra, Adv.
Mr. Niranjan Sahu, Adv.
Ms. Apoorva Sharma, Adv.
Mr. Anindita Mitra, ADv.
Mr. Debabrata Das, Adv.
Mr. P. V. Surendranath, Sr. Adv.
Mr. Biju P Raman, AOR
Signature Not Verified
Mr. Sawan Kumar Shukla, Adv.
Mr. Sarvan Kumar, Adv.
Digitally signed by
Jayant Kumar Arora
Date: 2023.04.20
16:46:56 IST
Reason: Mr. Vipin Kumar Mishra, Adv.
Ms. Lekha Sudhakaran, Adv.
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M/S. J S Wad And Co, AOR
Mr. Gagan Gupta, AOR
Mr. Rajive R Raj, Adv.
Mr. Rajesh Kumar Chaurasia, AOR
Mr. Sujeet Kumar, Adv.
Mr. Sushil Tekriwal, Adv.
Dr. Mamta Tekriwal, Adv.
Mrs. Soni, Adv.
Mr. Uday Prakash Yadav, Adv.
Mr. Mahesh Chaurasia, Adv.
Mr. S. S. Ray, Adv.
Mr. Vaibhav Gulia, Adv.
Ms. Rakhi Ray, AOR
Mr. Jogy Scaria, AOR
UPON hearing the counsel the Court made the following
O R D E R
Heard learned senior counsel appearing for the parties at length.
Application(s) for intervention/impleadment is/are allowed. Arguments concluded.
Judgment reserved.
(JAYANT KUMAR ARORA) (VIRENDER SINGH) ASTT. REGISTRAR-cum-PS BRANCH OFFICER List of Books referred :-
1) (2008) 9 SCC 299 (Paras 25 and 28)
2) (2018) 8 SCC 243 (Para 20)