Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 610] [Entire Act] State of Haryana - Subsection Section 610(3) in Punjab Jail Manual (3)offences punishable under section 304-A, 309, 325 and 326 of the Indian Penal Code; and
