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[Cites 0, Cited by 0] [Section 40(3)] [Section 40] [Entire Act]

State of Tamilnadu - Subsection

Section 40(3)(ii) in Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Rules, 1965

(ii)Fees payable to pleaders for appearance before the Special Appellate Tribunal for arguments, if the time taken does not exceed three hours, a fixed fee of Rs.25 for each case, if the time taken exceeds three hours but does not exceed six hours, a fixed fee of Rs.50 for each case, if the time taken exceeds six hours, a fixed fee of Rs.75 for each case: