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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Uttar Pradesh - Subsection

Section 35(2) in U.P. Technical University Act, 2000

(2)A person who is a member of an authority of the University as representative of another body, whether of the University or outside, shall retain his seat on such authority for so long as he continues to be the representative of such body.