Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 93] [Entire Act]

Union of India - Subsection

Section 93(3) in The Border Security Force Rules, 1969

(3)The accused shall not render himself liable to punishment by refusing to answer such questions, or by giving false answer to them but the Court may draw such inference from such refusal or answers as it thinks just.