Delhi High Court - Orders
Daiichi Sankyo Company Limited vs Malvinder Mohan Singh And Ors on 28 March, 2022
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~74
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(EFA)(COMM.) 6/2016, EX.APPLs.(OS) 660/2019,
590/2020, 494/2021, 1096/2021, 1361/2021, 1365/2021, 115/2022,
185/2022 & I.As. 5552-53/2019
DAIICHI SANKYO COMPANY LIMITED ..... Decree Holder
Through: Mr. Arvind Nigam and Mr. Arun
Kathpalia, Senior Advocates with Mr.
Amit Kumar Mishra, Mr. Mohit
Singh, Mr. Varud Choudhary and Ms.
Kanika Singhal, Advocates.
versus
MALVINDER MOHAN SINGH AND ORS. ..... Judgement Debtors
Through: Mr. Sanjay Jain, Senior Advocate
with Mr. Saleem Hasan, Mr. Abhijeet
Mittal and Mr. Rohit Dahiya,
Advocates for Fortis Healthcare Ltd.
Mr. Varun Mishra, Advocate for JD-
14, 15,18 and 19.
Ms. Suman Yadav, Mr. Dhruv Nayar
and Mr. Chinmayi Chatterjee,
Advocates for JD-1, 3, 4 & 13.
Mr. Aditya Dewan and Mr. Aditya
Hooda, Advocates for JD- 6-8.
Ms. Devina Sehgal, Advocate for JD-
16 & 17.
Mr. Darpan Wadhwa, Senior
Advocate with Ms. Aditi Mohan,
Advocate for Luxury Farms Pvt. Ltd.
Mr. Tejveer Singh Bhatia and Ms.
Tanya Arora, Advocate for Garnishee
No. 11.
Ms. Sahiba Singh, Advocate for
Garnishee No. 26.
Ms. Archana Lakhotia, Advocate for
Signature Not Verified
Digitally Signed
By:SAPNA SETHI
Signing Date:30.03.2022
11:23:16
Garnishee No. 27 and 28.
Mr. L.K. Giri, Advocate for
Garnishee (RWL).
Mr. Ashish Dholakia, Senior
Advocate with Mr. Sandeep Das, Mr.
Rohan Chawla, Ms. Anandini Kumari
and Ms. Aishwarya Singh, Advocates
for Religare Enterprises Limited and
Religare Finvest Limited.
Mr. Aseem Chaturvedi, Advocate.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 28.03.2022
1. It is already 05:00 PM. It is not possible to take up this matter today.
2. Re-notify on 26th April, 2022.
SANJEEV NARULA, J MARCH 28, 2022 d.negi Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:30.03.2022 11:23:16