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State of Jharkhand - Section

Section 15 in Bihar District Sub-Registrar and Sub-Registrar Recruitment Rules, 1973

15.

The examination shall be held according to the syllabus specified in Appendix "D" to Jharkhand Civil Service (Executive Branch) and Jharkhand Junior Civil Service Rules (Recruitment), 2001 which are liable to alteration from time to time by the Commission with the prior approval of the State Government.