Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25C] [Entire Act] State of Jammu-Kashmir - Subsection Section 25C(4) in The Jammu and Kashmir General Sales Tax Act, 1962 (4)No question which arises from an order already passed by an authority under this Act shall be entertained for determination under this section.
