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[Cites 0, Cited by 0] [Section 72(1)] [Section 72] [Entire Act]

State of Chattisgarh - Subsection

Section 72(1)(a) in The Chhattisgarh Motor Vehicles Rules, 1994

(a)in respect of a stage carriage or reserve stage carriage permit in Form C.G.M.VR.-42 (SCPA);