Central Administrative Tribunal - Mumbai
Vijay Kumar Tavhare vs Western Naval Command on 1 January, 2020
1 GA Nos.o2, 03, G2 & Ha 2020 CENTRAL ADMINISTRATIVE TRIBUNAL MUMBALBENCH, MUSMEAL ORIGINAL . APPLICATION Nos.02/2020, 03/2028. 1/2020 & t 04/2020 Date of Decision: 1" January, 2020 CORAM: R. VIIAYKUMAR, MEMBER (A) Mrs. Priyanka Kiran Patil Age:32 years, Occ : Family Welfare Attendant Residing at Laxman Patil House, Near Ganesh Man ndir, Paylipada, Trombay Ys Mumbai - 406 088. The applicant is employee of rthe respondents and w orking with e office address of Respondent No.3 .. Applicant in O4 No.02/2026 Mr Vijay Kumar Tavhare Age:45 years, Occupation: Radiographer Residing at Flat No.4, Shivshahi Building, Shivai Nagar, Plot No.03, JK. Grou nd Post, Thane (W) ~ 400 606 The applicant is employee of the Respondents and working with The Office address of Respondent No.3... Applicant iit OA No. 03/2020 i. Mr. Bala Sub ramanyam Lt ingala Age 1 42 years, Occupation - Pharmacist Residing 'at C-104, Malthar Park, Chinchpada Road, Ralvan (5), Thane - 42 21 306. 2. Mr. Satinder Roop Singh Age : 42 years, Occupation :Pharma ACIST Permanent resident of Village Jalarl' Post ve ice, Janyakar Tahasil, District ; Rangre The Apr icant No.1 and 2 are employ ge5 of the Respondents and working with office addyess of Respondent No.3... Applicants in O.4 Noth /2026 mS 3 Mrs. Vanita Taya Patul Age : 48 years, Occupation : Lady Health 3? Of Nos. 02, 03. Of & 04/2020 Visiter Residing at Room No.303, Bharat Co-operative Housing Society Ltd., 3% Floor, 63-A, CS. No.137, Dockya: rd Road, Mumbai -- 400 010. The Applicant is employees of the Respondents and working with The Office address of Respondent No.3... Applicant in GA No.b42020 % ft & an es (By Advacate Shri Santosh Karandikar } Persus 1. Union of India through Secretary Ministry of Defense having office at Room No.234 -- South Block, Ministry of Defense Office, New Delhi- 110011. 2. Flag Officer Commanding-In-Chief (For CCPO), Western Nav al Command, Mumbai ~-- 406 023 The Admiral Superintendent, Naval Dockyard (For SMP) Mumbai ~- 400 025. .. Respondents tr ail OAs isa ORDER (ORAL)
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