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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 20(2)(j) in Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Rules, 2017

(j)antecedents of domestic servants and other working for senior citizens shall be promptly verified on the request of such citizens;