Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 25 in Assam Tribal Development Authority Act, 1983

25. Members of Authority and staff to public servants.

- The members, the staff and office bearers of the Authority shall be deemed to be public servants within the meaning of Section 21 of the Indian Panel Code.