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State of Odisha - Section

Section 265 in The Orissa Municipal Corporation Act, 2003

265. Commercial projects and receipts there from.

- The Corporation may, either on its own or through public or private sector agencies, undertake the planning, construction, operation, maintenance or management of commercial infrastructure projects, including district centers, community and neighbourhood shopping centers, industrial estates, bus or truck terminals and tourist lodges with commercial complexes and any other type of commercial projects on commercial basis.