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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of West Bengal - Subsection

Section 30(11) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(11)To discharge her duties mentioned in this Act or rules, the State Registrar shall issue suitable instructions, coordinate, and supervise the work of registration in the entire State for securing an efficient system of registration.