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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(7) in The Coimbatore City Municipal Corporation Act, 1981

(7)If any difference of opinion arises between local authorities under any of the foregoing provisions of this section, it shall be referred to the Government whose decision thereon shall be final.Provisions Common To The Council And The Committees