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[Cites 0, Cited by 0] [Section 26V(5)] [Section 26V] [Entire Act]

State of Uttar Pradesh - Subsection

Section 26V(5)(b) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964

(b)cause the accounts of the Board to be published in such manner as it thinks fit.