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[Cites 0, Cited by 0] [Section 275(1)] [Section 275] [Entire Act]

State of Gujarat - Subsection

Section 275(1)(t) in The Gujarat Municipalities Act, 1963

(t)Ventilation. - for ensuring the adequate ventilation of buildings by the provisions and maintenance of sufficient open space either internal or external and of doors and windows and other means for securing a free circulation of air;