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State of Assam - Section

Section 11 in Assam Madrassa Education (Provincialisation of Services of Employees and Re-Organization of Madrassa Educational Institutions) Act, 2018

11. Managing Committee in respect of provincialised, Pre-senior Madrassa.

- The constitution, composition, powers, functions and duties of the Managing Committee in respect of Pre-senior Madrassa shall be governed by the provisions of the Right of Children to Free and Compulsory Education Act, 2009 (Central Act 35 of 2009) and the rules framed thereunder.