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[Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act]

State of Jharkhand - Subsection

Section 58(1)(c) in Jharkhand Co-operative Societies Rules, 2008

(c)A registered society shall exhibit at its office, its last annual balance-sheet as audited and certified by the auditor, as also audit report. The Registrar may direct the publication in the official gazette of the audited balance sheet of a registered society.