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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(11) in Punjab Manufactured Drugs Rules, 1959

(11)"Opium alkaloidal derivatives" means -
(i)morphine, that is, the principal alkaloid of opium having the chemical formula C17 H19 No. 3 and its sale ;
(ii)diacetyl-morphine, that is, the alkaloid, also known as diamorphine or herein, having the chemical formula C21 H23 No. 5 and its salts;
(iii)all preparations, official and non-official, containing more than 0.2 per cent of morphine or containing any diacetyl-morphine;