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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(3) in Jodhpur Development Authority Appellate Tribunal Rules, 2017

(3)The Tribunal may allow, an application under sub-rule (1), inspection of records on same terms and conditions and in the same manner as specified, for the inspection of records, in Chapter IX of the General Rules (Civil), 1986.