Gauhati High Court
Hafiz Hussain Ahmed vs The State Of Assam And 3 Ors on 7 March, 2019
Author: Kalyan Rai Surana
Bench: Kalyan Rai Surana
Page No.# 1/45
GAHC010007132014
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 1402/2014
1:HAFIZ HUSSAIN AHMED
S/O ASAD UDDIN, VILL. AMALGRAM, P.O. BARAIGRAM, DIST-
KARIMGANJ, PIN-788723
VERSUS
1:THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM, DEPARTMENT OF SECONDARY EDUCATION, DISPUR, ASSAM,
GHY-6
2:THE DIRECTOR
MADRASSA EDUCATION
ASSAM
KAHILIPARA
GHY-19
3:PRINCIPAL
ASIMIA SENIOR MADRASSA
KANAIBAZAR
KARIMGANJ
ASSAM
PIN-788724
4:SELECTION COMMITTEE OF ASIMIA SENIOR MADRASSA
REPRESENTED BY ITS MEMBER SECRETARY
C/O PRINCIPAL
ASIMIA SENIOR MADRASSA
KANAIBAZAR
KARIMGANJ
ASSAM
PIN-788724
5:THE PEOPLE'S SOCIETY
Page No.# 2/45
TO BE REPRESENTED BY ITS SECRETARY BISHWAJYOTI PURKAYASTHA
S/O BIDYUJJYOTI PURKAYASTHA
R/O LINK ROAD
SILCHAR
P.O. SILCHAR
DIST
CACHAR
ASSAM
Advocate for the Petitioner : MS.A B KAYASTHA
Advocate for the Respondent : MR. I ISLAM(SC, NCTE)
Linked Case : WP(C) 5471/2017
1:MD. HUSSAIN AHMED and 4 ORS.
S/O MD. JALAL UDDIN VILL- PURBA HAITARKHA P.O. PATHARKANDI DIST.
KARIMGANJ
ASSAM
PIN - 788724.
2: MD. MAHTAB UDDIN
S/O LT. BASHIR UDDIN VIL- VITALGOOL P.O. JAGANNATHI DIST.
KARIMGANJ
ASSAM
PIN - 788709.
3: MD. ABDUL MATIN
S/O MD. HABIB ALI VILL- BAZARBAND P.O. CHATAL DIST. KARIMGANJ
ASSAM
PIN - 788720.
4: MD. ABDUL MALIK
S/O LT. TAHIR ALI VILL-PROSARPUR P.O. MANIKGANJ DIST. KARIMGANJ
ASSAM
PIN - 788720
5: SULTAN SALJUK AHMED
S/O SABBIR AHMED VILL- BGARSANGAN P.O. JAGANNATHI DIST.
KARIMGANJ
ASSAM PIN - 788709.
VERSUS
Page No.# 3/45
1:THE STATE OF ASSAM and 3 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
DEPARTMENT OF SECONDARY EDUCATION
DISPUR
GUWAHATI -6.
2:THE DIRECTOR
SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI -19.
3:SECRETARY
MADRASSA EDUCATION ASSAM
KAHILIPARA
GUWAHATI -19.
4:SELECTION BOARD/COMMITTEE
REP. BY ITS MEMBER SECRETARY/ C/O
SUPERINTENDENT
W.K. VITARGOOL SENIOR MADRASSA
IN THE DIST. OF KARIMGANJ
ASSAM
PIN - 788710.
Advocate for the Petitioner : MR.N ISLAM
Advocate for the Respondent :
Linked Case : WP(C) 6218/2015
1:MD. UZAIR KHAN
S/O- LT. ISMAIL KHAN
R/O VILL.- KAURPARA
P.O.- SUKHAMANAH
VIL.- HOWLY
DIST.- BARPETA
ASSAM.
VERSUS
1:THE STATE OF ASSAM and 2 ORS
REP. BY THE COMMISSIONE AND SECY. TO THE GOVT. OF SECONDARY
EDUCATION DEPTT.
ASSAM
Page No.# 4/45
DISPUR
GHY- 6.
2:THE DIRECTOR OF MADRASSA EDUCATION
ASSAM
KAHILIPARA
GHY- 19.
3:THE MANAGING COMMITTEE
POTA MAJGAON SENIOR MADRASSA
DIST.- BARPETA
ASSAM
REP. BY ITS PRESIDENT/SECY.
Advocate for the Petitioner : MR.P KATAKI
Advocate for the Respondent : MR. I ISLAM(SC
NCTE)
Linked Case : WP(C) 2543/2014
1:MD. ABUL HUSSAIN LASKAR and 3 ORS
S/O MAHARAM ALI LASKAR
VILL. BARBALI
P.O. MURAJAR
DIST- NAGAON
ASSAM
2: ARSHAD LASKAR
S/O ASHRAF UDDIN LASKAR
VILL. JUTHANG BASTI
P.O. TINIALI BAZAR
DIST- NAGAON
ASSAM
3: RASHID AHMED CHAUDHURY
S/O MAULAVI ABDUR RAHMAN
VILL. BORJARUNI
P.O. PHULTOLI
DIST- NAGAON
ASSAM
4: AHSANUL KARIM
S/O NAMAR ALI
VILL. BORDOLOI PATHAR
P.O. TINALI BAZAR
DIST- NAGAON
Page No.# 5/45
ASSAM
5: HUSSAIN AHMED
S/O MOIN UDDIN
VILL. JARUNI GAON
P.O. PHULTALI BAZAR
DIST- NAGAON
ASSAM
VERSUS
1:THE STATE OF ASSAM AND 6 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
DEPARTMENT OF SECONDARY EDUCATION
DISPUR
GHY-6
2:THE DIRECTOR OF MADRASSA EDUCATION
ASSAM
KAHILIPARA
GHY-19
3:SUPERINTENDENT
UDALI MOHAMMADIAN SENIOR MADRASSA
P.O. TINALI BAZAR
DIST- NAGAON
ASSAM
PIN-782446
4:SELECTION BOARD/COMMITTEE
REPRESENTED BY ITS MEMBER SECRETARY/ C/O SUPERINTENDENT
UDALI MOHAMMADIAN SENIOR MADRASSA
P.O. TINALI BAZAR
DIST- NAGAON
ASSAM
PIN-782446
5:ABDUL HAKIM
S/O HABIBULLAH
VILL. PIRU LINE
P.O. LEDO
DIST- TINSUKIA
ASSAM
6:PARUL AHMED
S/O HAJI HABIB ALI
VILL. RUHINI PATHAR
P.O. MURJHAR
Page No.# 6/45
DIST- NAGAON
ASSAM
7:IMDADUL HUSSAIN
S/O MD. ABDUL KASHIM
VILL. DHUPANGURI KACHARIGAON
P.O. DHUPAGURI
DIST- NAGAON
ASSAM
Advocate for the Petitioner : MS.K GOGOI
Advocate for the Respondent : MR. I ISLAM(SC
NCTE)
Linked Case : I.A. 480/2016
1:ALL ASSAM MADRASSA TET QUALIFIED CANDIDATES ASSOCIATION and
ANR.
VERSUS
1:RASHID AHMED LASKAR and 7 ORS
Advocate for the Petitioner : MRG P BHOWMIK
Advocate for the Respondent : MR.R DUBEY
Linked Case : WP(C) 2464/2014
1:SARAFAT ALI BHUYAN
S/O- LT. HAJI AYUB ALI BHUYAN
VILL.- DOBOKA TOWN
WARD NO. 10
P.O.- DOBDKA
DIST.- NAGAON
ASSAM.
VERSUS
Page No.# 7/45
1:THE STATE OF ASSAM AND 3 ORS
TO BE REP. BY THE SECY. TO THE GOVT. OF ASSAM
EDUCATION SECONDARY DEPTT.
DISPUR
GHY- 6.
2:THE DIRECTOR
MADRASSA EDUCATION
ASSAM
KAHILIPARA
GHY- 19.
3:THE DY. COMMISSIONER
NAGAON
ASSAM.
4:THE SUPERINTENDENT CUM MEMBER SECY.
SELECTION COMMITTEE OF MATLA - UL- ULLOOM SENIOR MADRASSA
VILL.- DOBOKA
P.O.- DOBOKA TOWN
PIN-
DIST.- NAGAON
ASSAM.
Advocate for the Petitioner : MR.M A I HUSSAIN
Advocate for the Respondent : SC
EDU
Linked Case : WP(C) 3123/2014
1:SHAMS UDDIN BARBHUIYA and 2 ORS
S/O- SAHAB UDDIN BARBHUIYA
VILL.- HAWAITHANG
P.O.- LAILAPUR
DIST.- CACHAR
ASSAM.
2: MAZIBUR RAHMAN MAZARBHUYAN
S/O- RIAZ UDDIN MAZARBHUYAN
VILL- SHYAMCHARANPUR
P.O- SHYAMCHARANPUR
DIST.- CACHAR
ASSAM
3: ABDUL WADUD LASKAR
Page No.# 8/45
S/O- ABDUS SUKKUR LASKAR
VILL- JAMALPUR
P.O- JAMALPUR
DIST. CACHAR
ASSAM
VERSUS
1:THE STATE OF ASSAM and 3 ORS
REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
DEPTT. OF SECONDARY EDUCATION
DISPUR
GHY- 6.
2:THE DIRECTOR
MADRASSSA EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19
3:SUPERINTENDENT
BAM SENIOR MADRASSA
P.O- BIDYARATANPUR
DIST.- CACHAR
ASSAM. PIN-788120
4:SELECTION BOARD/COMMITTEE
REPRESENTED BY ITS MEMBER SECRETARY/ C/O.SUPERINTENDENT
BAM SENIOR MADRASSA
P.O.- BIDYARATANPUR
DIST.- CACHAR
ASSAM. PIN-788120
Advocate for the Petitioner : MR.H A AHMED
Advocate for the Respondent : MR.A S AHMED
Linked Case : MC 145/2013
1:THE AL-JAMIAT-UL-ARABIA-UL-ISLAMIA BADARPUR
KARIMGANJ
VERSUS
1:MD. SABBIR AHMED and ORS.
Page No.# 9/45
Advocate for the Petitioner : MR A R BHUIYAN
Advocate for the Respondent : MR.M K CHOUDHURY
Linked Case : WP(C) 5265/2014
1:MANAGING COMMITTEE
KABILPUR PALLARPAR SENIOR MADRASSA and ANR
KAURPAR
P.O.- SUKMANAH
DIST.- BARPETA
ASSAM- 781316
REP. BY ITS PRESIDENT.
2: JAMAL UDDIN
S/O- LT. HAFIZ UDDIN
VILL.- KAURPARA
P.O.- SUKMANAH
DIST.- BAKSA
ASSAM- 781316.
VERSUS
1:THE STATE OF ASSAM AND 2 ORS
REP. BY THE COMMISSIONER and THE SECY. TO THE GOVT. OF ASSAM
DEPTT. OF EDUCATION SECONDARY
DISPUR
GHY- 6.
2:THE DIRECTOR
MADRASSA EDUCATION
ASSAM
KAHILIPARA
GHY- 19.
3:THE MEMBER SECRETARY
TET EMPOWERED COMMITTEE FOR MADRASSA EDUCATION
KAHILIPARA
GHY- 19.
Advocate for the Petitioner : MR. H A AHMED
Advocate for the Respondent : MR. I ISLAM(SC
NCTE)
Page No.# 10/45
Linked Case : WP(C) 4658/2014
1:SAHID AHMED and 32 ORS
S/OLT. AZIZUR RAHMAN R/O VILL- QUASIMPUR P.O. BARAIGRAM DIST.
KARIMGANJ
ASSAM.
2: ABDUL NOOR
S/O ABDUL JALIL VILL- MOINA P.O. KANAIBAZAR DIST. KARIMGANJ
ASSAM.
3: MAQSUD HASAN
S/O LT. MAHMUD HASAN R/O VILL- BAGARSANGON P.O. KANAI BAZAR
DIST. KARIMGANJ
ASSAM.
4: MD. HASSAN AHMED
S/O LT. HAZI ASADDOR ALI VILL- DAYABASANA P.O. KANAI BAZAR DIST.
KARIMGANJ
ASSAM.
5: MD. NAZIR HUSSAIN
S/O ABDUS SUBHAN VILL- BAGARSANGAN P.O. KANAI BAZAR DIST.
KARIMGANJ
ASSAM.
6: MD. HIFZUR RAHMAN
S/O ALOUR RAHMAN VILL- KANKALASH P.O. BANGABAZAR DIST.
KARIMGANJ
ASSAM.
7: MD. HUSSAIN AHMED
S/O ABDUR RAJJAK VILL- DAYABASHANA P.O. KARIMGANJ DIST.
KARIMGANJ
ASSAM.
8: AHMAD FAIZ
S/O MAKDDAS ALI VILL- SATGORI P.O. KANAIBAZAR DIST. KARIMGANJ
ASSAM.
9: MD. ASAD HUSSAIN CHOUDHURY
S/O HOFIZ MD. ABDUL HOQUE CHOUDHURY
VILL- SARABGDEWPUR P.O. MANIKGANJ DIST. KARIMGANJ
ASSAM.
10: NOZRUL ISLAM
Page No.# 11/45
S/O SIRAZ UDDIN P.O.PANIGHAT DIST. KARIMGANJ
ASSAM.
11: BILAL AHMED CHOUDHURY
S/O ABDUL MOTIN CHOUDHURY VILL- DIMPUR P.O. BISHNUNAGAR DIST.
KARIMGANJ
ASSAM.
12: MD. ISLAM UDDIN
S/O MD. AMJAD ALI VILL- TARANPUR P.O. BHELKER BAZAR
P.S. HAJO DIST. KAMRUP
ASSAM.
13: MD. SAHEJUL AHMED
S/O MD. ALI AHMED VILL- SEPKUCHI P.O.MAHAJANPARA DIST. KAMRUP
ASSAM.
14: SIDDIQ NAZRUL HUSSAIN
S/O MD. NABAB ALI VILL- SEPKUCHI P.O. MAHAJANPARA DIST. KAMRUP
ASSAM.
15: SYED KARINUL FOWAD
S/O SYED SIDDIQUE AHMED VILL- BANGAON P.O. RANGIA DIST. KAMRUP
ASSAM.
16: AMBIKA AHMED
C/O RAJIB KHAN VILL- STATION ROAD TINIALI P.O. RANGIA DIST.
KAMRUP
ASSAM.
17: SRI PRABAL KUMAR CHOUDHURY
S/O PRADIP KUMAR CHOUDHURY VILL- SHANTIPUR P.O. RANGIA DIST.
KAMRUP
ASSAM.
18: FUJAIL AHMED
S/O MOULANA ABDUL MANNAN VILL- HATKUAPUR P.O. AZARA DIST.
KAMRUP
ASSAM.
19: MD. SHAMASUL HAQUE SAIKIA
S/O MUHIB UDDIN SAIKIA VILL- RANGIA RAIL GATE WARD NO. 5
P.O. RANGIA DIST. KAMRUP
ASSAM.
20: MISS. NASRAT RAHMAN
D/O FAIZUR RAHMAN VILL- RANGIA WARD NO. 3
P.O. RANGIA DIST. KAMRUP
Page No.# 12/45
ASSAM.
21: SALEH AHMED CHOUDHURY
S/O MAINUL HAQUE CHOUDHURY VILL- SEWTI PART-IV
P.O. BHUBANESWAR NAGAR
P.S. KATIGORAH DIST. CACHAR
ASSAM.
22: NIZAM UDDIN CHOUDHURY
S/OLT. TAZAMUL ALI CHOUDHURY VILL- SEWTI PART-IV
P.O. BHUBANESWAR NAGAR
P.S. KATIGORAH DIST. CACHAR
ASSAM.
23: OILUR RAHMAN CHOUDHURY
S/O KHALILUR RAHMAN CHOUDHURY VILL- SEWTI PART-IV
P.O. BHUBANESWAR NAGAR P.S. KATIGORAH DIST. CACHAR
ASSAM.
24: FARUQUE AHMED JUAL
S/O ALIM UDDIN AHMED VILL- BANGARPAR PART-5
P.O. BANGARPAR P.S. BORKHALA DIST. CACHAR
ASSAM.
25: SAYEED AHMED LASKAR
S/OLT. ASROF ALI LASKAR VILL- SEWTI
PART-2
P.O. BEHORA BAZAR P.S. KATIGORAH DIST. CACHAR
ASSAM.
26: RASHID AHMED LASKAR
S/O LT. MONOJIR ALI LASKAR VILL- SIMULTALA P.O. BHANGARPAR DIST.
CACHAR
ASSAM.
27: MOMTAZUL KARIM BORBHUIYA
LT. ABDUL KARIM BORBHUIYA VILL- BARJATRAPUR P.O. BARJATRAPUR
DIST. CACHAR
ASSAM.
28: ABDUR RAHMAN
S/O MUHIBUR RAHMAN VILL- TINTIKRI P.O. SILARA DIST. CACHAR
ASSAM.
29: MD. MUHIBUR RAHMAN
S/O MD. ASHROF ALI VILL- LAOGAON P.O. SOLMARI P.S.NAGAON SADAR
DIST. NAGAON
ASSAM.
Page No.# 13/45
30: MD. KAZIM UDDIN
S/O ALTAB UDDIN VILL- BHAKATGAON P.O. SHILLONGONI
P.S. SADAR DIST. NAGAON
ASSAM.
31: ABDUS SALAM CHOUDHURY
S/O ABDUS SAMAD CHOUDHURY VILL- TENGABASTI P.O. PANCH MILE
DIST. TEZPUR
ASSAM.
32: MORZINA BEGUM
D/O MUSTAFA AHMED DIST. TEZPUR
ASSAM.
33: RAHMATULLAH
S/O SOFIRUDDIN AHMED VILL- BORALKUCHI P.O. PACHIM JORGAON
DIST. NALBARI
ASSAM.
VERSUS
1:THE STATE OF ASSAM AND 14 ORS
TO BE REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF
ASSAM
DEPARTMENT OF SECONDARY EDUCATION
DISPUR
GUWAHATI-6.
2:THE DEPUTY SECRETARY TO THE GOVT. OF ASSAM
DEPARTMENT OF SECONDARY EDUCATION
DISPUR
GUWAHATI-6.
3:THE CHAIRMAN SATE SCRUTINY COMMITTEE
AND JOINT SECRETARY TO THE GOVT. OF ASSAM
SECONDARY EDUCATION DEPARTMENT
DISPUR
GUWAHATI-6.
4:THE DIRECTOR OF MADRASSA EDUCATION
KAHILIPARA
GUWAHATI-19.
5:THE SELECTION COMMITTEE
ANWARULUM SENIOR MADRASSA
KARIMGANJ
ASSAM.
Page No.# 14/45
6:THE SUPERINTENDENT/SECRETARY
MANAGING COMMITTEE ANWARULULUM MADRASSA
KARIMGANJ
ASSAM.
7:THE STATE SELECTION COMMITTEE
SENIOR MADRASSA
ASSAM.
8:THE DISTRICT SELECTION BOARD
KARIMGANJ
ASSAM.
9:THE DISTRICT SELECTION BOARD
KAMRUP
ASSAM.
10:THE DISTRICT SELECTION BOARD
RANGIA
ASSAM.
11:THE DISTRICT SELECTION BOARD
CACHAR
ASSAM.
12:THE DISTRICT SELECTION BOARD
NAGOAN
ASSAM.
13:THE DISTRICT SELECTION BOARD
TEZPUR
ASSAM.
14:THE DISTRICT SELECTION BOARD
NALBARI
ASSAM.
15:THE PEOPLE'S SOCIETY
TO BE REPRESENTED BY ITS SECRETARY BISHWAJYOTI PURKAYASTHA
S/O BIDYAJYOTI PURKAYASTHA R/O LINK ROAD
SILCHAR
P.O. SILCHAR
DIST. CACHAR
ASSAM.
Advocate for the Petitioner : MR.B P BORAH
Advocate for the Respondent : MR.J M SULAIMANR-10R- 5
7
Page No.# 15/45
11and12
Linked Case : WP(C) 2174/2014
1:EBADUR RAHMAN and 5 ORS
S/O SAMSUL HAQUE
VILL. PACHIM JARUNI
P.O. DOBOKA
DIST- NAGAON
ASSAM
2: SABBIR AHMED
S/O LT. ABDUS SUKUR
VILL. BHARBARI
P.O. JAMUNAMUKH
DIST- NAGAON
ASSAM
3: ABDUL HAQUE
S/O MOHARRAM ALI
VILL. and P.O. BARBALI
DIST- NAGAON
ASSAM
4: GULAP HUSSAIN
S/O MD. ABUL HUSSAIN
VILL. RAMSHING GAON
P.O. NOKUTI BAZAR
DIST- NAGAON
ASSAM
5: ENAMUL HAQUE LASKAR
S/O ABDUL LATIF LASKAR
VILL. DOBOKA PATHER
P.O. DOBOKA
DIST- NAGAON
ASSAM
6: IMRAN HUSSAIN
S/O HAFIJ FAKHAR UDDIN
VILL. DOBOKA WARD NO.10
P.O. DOBOKA
DIST- NAGAON
ASSAM
VERSUS
Page No.# 16/45
1:THE STATE OF ASSAM AND 10 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
DEPARTMENT OF SECO EDUCATION
DISPUR
GHY-6
2:THE DIRECTOR
MADDRASSA EDUCATION
ASSAM
KAHILIPARA
GHY-19
3:SUPERINTENDENT
MATLA UL ULUM SENIOR MADRASSA
P.O. DOBOKA
DIST- NAGOAN
ASSAM
PIN-782440
4:SELECTION BOARD/COMMITTEE
REPRESENTED BY ITS MEMBER SECRETARY/C/O SUPERINTENDENT
MATLA UL ULUM SENIOR MADRASSA
P.O. DOBOKA
DIST- NAGAON
ASSAM
PIN-782440
5:NAZRUL ISLAM
S/O MAULANA ABDUL NOOR
VILL. SHIVPUR NO.2
P.O. BURUNGATOLI
DIST- NAGAON
ASSAM
6:ABDUL HYE
S/O MAULANA MANIR UDDIN
VILL. SAMARALI BAZAR
P.O. SAMARALI
DIST- NAGAON
ASSAM
7:ABDUL GAFUR
S/O LT. ABDUL HAQUE
VILL. BURUNGATOLI
P.O. BURUNGATOLI BAZAR
DIST- NAGAON
ASSAM
Page No.# 17/45
8:AFZAL HUSSAIN
S/O MOHI UDDIN
VILL. PABIJURI
P.O. BURUNGATOLI BAZAR
DIST- NAGAON
ASSAM
9:ANISUR RAHMAN
S/O AMIN UDDIN
S/O AMIN UDDIN
VILL. BARPUKHURI
P.O. CHARING
DIST- NAGAON
ASSAM
10:NAZIRA AKHTAR LASKAR
D/O MASRAF ALI LASKAR
VILL. PACHIM NILBAGAN
P.O.NILBAGAN
DIST- NAGAON
ASSAM
11:ASHFAK UDDIN
S/O FAKAR UDDIN
VILL. BURUNGATOLI
P.O. BURUNGATOLI BAZAR
DIST- NAGAON
ASSAM
Advocate for the Petitioner : MR.H A AHMED
Advocate for the Respondent : MR.S M H HAQUE
Linked Case : WP(C) 3322/2014
1:MD. ARIF UDDIN and 3ORS
S/O SUBED ALI
VILL. and P.O. BURAGAON
DIST. MORIGAON
ASSAM.
2: MD. ABU YOUSUF
S/O H. UDDIN AHMED
VILL. and P.O. DURABANDHIGAON
DIST. MORIGAON
Page No.# 18/45
ASSAM.
3: REJMIN SULTANA
D/O ABDUL KADIR
VILL. HATIMURIA
P.O. MOIRABARI
DIST. MORIGAON
ASSAM.
4: MD. ATIQUR RAHMAN
S/O ALI ASGAR
VILL. JURBILL. P.O. BURALIMARI
DIST. MORIGAON
ASSAM.
VERSUS
1:THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER and SECY. TO THE GOVT. OF
ASSAM
DEPTT. OF SECONDARY EDUCATION DISPUR
GUWAHATI-6
2:THE DIRECTOR
MADDRASSA EDUCATION ASSAM
KAHILIPARA
GUWAHATI-19
3:SUPERINTENDENT
FALIHAMARI SENIOR MADRASSA
DIST. MORIGAON
ASSAM.
4:SELECTION BOARD/COMMITTEE
REPRESENTED BY ITS MEMBER SECRETARY/ C/O SUPERINTENDENT
FALIHARI
SENIOR MADRASSA
DIST. MORIGAON
ASSAM.
Advocate for the Petitioner : MS.N KUMARI
Advocate for the Respondent : MR. I ISLAM(SC
NCTE)
Linked Case : WP(C) 4970/2014
Page No.# 19/45
1:HAFIZ HUSSAIN AHMED
S/O ASAD UDDIN VILL- AMALGRAM P.O. BARAIGRAM
DIST. KARIMGANJ
PIN- 788723.
VERSUS
1:THE STATE OF ASSAM and 7 ORS
TO BE REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OV
ASSAM
DEPARTMENT OF SECONDARY EDUCATION
DISPUR
GUWAHATI-6.
2:THE UNION OF INDIA
TO BE REP. BY THE SECRETARY TO THE DEPARTMENT OF THE MINISTRY
OF HUMAN RESOURCES DEVELOPMENT
NEW DELHI
INDIA.
3:THE NATIONAL COUNSEL FOR TEACHERS
EDUCATION REP. BY ITS DIRECTOR NEW DELHI
INDIA-110054.
4:THE DIRECTOR
MADRASSA EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19.
5:THE MEMBER SECRETARY
TET EMPOWERED COMMITTEE FOR MADRASSA EDUCATION
ASSAM.
6:PRINCIPAL
ASIMIA SENIOR MADRASSA
KANAIBAZAR
KARIMGANJ
ASSAM
PN- 788724.
7:SELECTION COMMITTEE OF ASIMIA SENIOR
MADRASSA
REP. BY ITS MEMBER SECRETARY C/O PRINCIPAL
ASIMIA SENIOR MADRASSA
Page No.# 20/45
KANAIBAZAR
KARIMGANJ
ASSAM
PIN- 788724.
8:THE PEOPLE'S SOCIETY
REP.BY ITS SECRETARY
LINK ROAD
SILCHAR
DIST. CACHAR
ASSAM.
Advocate for the Petitioner : MR.Z HAMMAD
Advocate for the Respondent : MRM R ADHIKARI
Linked Case : WP(C) 6942/2015
1:RASHID AHMED LASKAR and 3 ORS
S/O- LT.
MONOJIR ALI LASKAR
VILL.- SIMULTOLA
P.O.- BHANGARPAR
DIST.- CACHAR
ASSAM.
2: SALEH AHMED MAZUMDER
S/O- SUNU MAZUMDER
VILL.- JAMIRA PART- II
P.O.- JAMIRA BAZAR
DIST.- HAILAKANDI
ASSAM
PIN- 788817.
3: SHAMS UUDIN BARBHUIYA
S/O- SAHAB UDDIN BARBHUIYA
VILL.- HAWAITANG
P.O.- LAILAPUR
DIST.- CACHAR
ASSAM
PIN- 788120.
4: BILAL AHMAD CHOUDHURY
S/O- ABDUL MATIN CHOUDHURY
VILL.- DIMPUR
P.O.- BISHNUNAGAR
DIST.- KARIMGANJ
Page No.# 21/45
ASSAM.
VERSUS
1:THE STATE OF ASSAM AND 5 ORS
REP. BY THE SECY.
GOVT. OF ASSAM
DEPTT. OF SECONDARY EDUCATION
DISPUR
ASSAM.
2:THE DIRECTOR
MADRASSA EDUCATION
ASSAM
KAHILIPARA
GHY- 19.
3:THE UNION OF INDIA
TO BE REP. BY THE MINISTRY OF HUMAN RESOURCE DEVELOPMENT
DEPTT. DEPTT. OF SCHOOL EDUCATION LITERACY SHASTRI BHAWAN
NEW DELHI
110011.
4:THE NATIONAL COUNCIL TEACHERS EDUCATION
REP. BY ITS DIRECTOR
NEW DELHI- 110054.
5:THE PEOPLE'S SOCIETY
REP. BY ITS SECY.
SRI BISHWAJYOTI PURKAYASTHA
LINK ROAD
SILCHAR
DIST.- CACHAR
ASSAM.
6:ALL ASSAM MADRASSA TET QUALIFIED CANDIDATES ASSOCIATION
REP. BY ITS PRESIDENT MOKHLISUR RAHMAN
S/O- ATAWAR RAHMAN
R/O - COLLEGE ROAD
NATHPARA
P.O.- KHALILPUR
DIST.- DHUBRI
ASSAM.
Advocate for the Petitioner : MS.A B KAYASTHA
Advocate for the Respondent : C.G.C.
Page No.# 22/45
Linked Case : WP(C) 630/2018
1:SURANJAN DEKA
S/O- DHARANIDHAR DEKA
VILL- GARIAPARA
P.O- BHURAGARH
DIST- DARRANG
ASSAM
PIN- 784147
2: PAKIJA ALOM
D/O- RAIF UDDIN AHMED
VILL AND P.O- BORNI
P.S- HAJO
DIST- KAMRUP(R)
ASSAM
PIN- 781102
3: JINNOT KHANAM
D/O- MUJIBUR RAHMAN
VILL- DHING ROAD
HAIBARGAON
P.O- HAIBARGAON
P.S- NAGAON SADAR
DIST- NAGAON
ASSAM
PIN- 782002
4: PRAKASH SARMAH
S/O- SRI PRAFULLA SARMA
VILL- BALIPOTA
P.O- LAKSHIMPUR
DIST- DARRANG
PIN- 784525
VERSUS
1:THE STATE OF ASSAM
TO BE REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF
ASSAM
EDUCATION (SECONDARY) DEPTT.
DISPUR
GUWAHATI-6
2:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI- 19
Page No.# 23/45
3:THE UNION OF INDIA
TO BE REP. BY THE MIN OF HUMAN RESOURCE DEPTT.
(DEPTT OF SCHOOL EDUCATION LITERACY) SHASTRI BHAWAN
NEW DELHI- 110011
Advocate for the Petitioner : MR. H R KHAN
Advocate for the Respondent : SC
EDUCATION
Linked Case : WP(C) 2040/2014
1:MD. IBRAHIM ALI and 3 ORS
S/O NABIBUR RAHMAN
VILL. RAJAPUKHURI HABI
P.O. CHAMUAKHAT
DIST- DARRANG
ASSAM
2: MD. NAWAB ALI @ MD. NOWAB ALI
S/O ABDUL ALI
VILL. BAGHPURI
P.O. MANGALDAI
DIST- DARRANG
ASSAM
3: SHAHJAHAN ALI
S/O NUR MAHAMMAD ALI
VILL. BARGHULI
P.O. LALPOOL BAZAR
DIST- DARRANG
ASSAM
4: MUSTAQUE AHMED
S/O LT. ABDUL BARIK
VILL. BALUGARA
P.O. KHARUPETIA
DIST- DARRANG
ASSAM
VERSUS
1:THE STATE OF ASSAM and 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
DEPARTMENT OF SECONDARY EDUCATION
Page No.# 24/45
DISPUR
GHY-6
2:THE DIRECTOR
MADRASSA EDUCATION
ASSAM
KAHILIPARA
GHY-19
3:SUPERINTENDENT
MAZGAON PADUPARI SENIOR MADRASSA
P.O. P/MAZGAON
DIST- DARANG
ASSAM
PIN-784514
4:SELECTION BOARD/COMMITTEE
REPRESENTED BY ITS MEMBER SECRETARY/C/O SUPERINTENDENT
MAZGAON PADUPARI SENIOR MADRASSA P.O.P/MAZGAON
DIST- DARRANG
ASSAM
PIN-784514
5:THE PEOPLE'S SOCIETY
TO BE REPRESENTED BY ITS SECRETARY BISHWAJYOTI PURKAYASTHA
S/O BIDYUJJYOTI PURKAYASTHA
R/O LINK ROAD
SILCHAR P.O. SILCHAR
DIST. CACHAR
ASSAM.
Advocate for the Petitioner : MRK BHUYAN
Advocate for the Respondent : MR.A S AHMED
Linked Case : WP(C) 5489/2014
1:AHMED FAZAL
S/O LT. MOKADDAS
VILL. SATGHARI
P.O. KANAIBAZAR
DIST- KARIMGANJ
ASSAM
VERSUS
Page No.# 25/45
1:THE STATE OF ASSAM AND 7 ORS
REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
DEPTT OF SECONDARY EDUCATION
DISPUR
ASSAM
GHY-6
2:THE UNION OF INDIA
REP. BY THE SECY. OF THE DEPTT. OF THE MINISTRY OF HUMAN
RESOURCE DEVL.
NEW DELHI
INDIA
3:THE NATIONAL COUNSEL FOR TEACHER'S EDUCATION
REP. BY ITS DIRECTOR NEW DELHI
INDIA-110054
4:THE DIRECTOR
MADRASSA EDUCATION
ASSAM
KAHILIPARA
GHY-19
5:THE MEMBER SECY.
TET EMPOWERED COMMITTEE FOR MADRASSA EDUCATION
ASSAM
6:PRINCIPAL
ASIMIA TITLE MADRASSA
KANAIBAZAR
KARINGANJ
ASSAM
PIN-788724
7:SELECTION COMMITTEE
ASIMIA TITLE MADRASSA
REP. BY ITS MEMBER SECY.
C/O PRINCIPAL
ASIMIA TITLE MADRASSA
KANAIBAZAR
KARINGANJ
ASSAM
PIN-788724
8:THE PEOPLE'S SOCIETY
REP. BY ITS SECY.
LINK ROAD SILCHAR
DIST- CACHAR
Page No.# 26/45
ASSAM
Advocate for the Petitioner : MS.F BEGUM
Advocate for the Respondent : SC
EDU
Linked Case : WP(C) 2344/2014
1:ELIZA KHANAM and 5 ORS
D/O INTAZ ALI KHAN
VILL. KHANDAKARPARA
P.O. JOSHIHATIPARA
DIST- BARPETA
ASSAM
2: HAFIZ AHMED ALI
S/O JAMAL UDDIN
VILL. KAURPARA
P.O. SUKMANAH
DIST- BARPETA
ASSAM
3: SAIDUL ISLAM
S/O IDRIS ALI AHMED
VILL. ATA GOAN
P.O. TAPA
DIST- BARPETA
ASSAM
4: ABU HANIF AHMED
S/O SORHAB ALI AHMED
VILL. KARAGARI N.K. BLOCK-I
P.O. NALIGAON
DIST- BARPETA
ASSAM
5: DEWAN MUSTAFIZUR RAHMAN
S/O LT. DEWAN ABDUL GANI
VILL. and P.O. SUKMANAH
DIST- BARPETA
ASSAM
6: SULTANA REJIA KHANAM
D/O MLV. ABDUL RAHIM
VILL. KAURPARA
P.O. SUKMANAH
Page No.# 27/45
DIST- BARPETA
ASSAM
VERSUS
1:THE STATE OF ASSAM AND 6 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
DEPARTMENT OF SECO EDUCATION
DISPUR
GHY-6
2:THE DIRECTOR
MADDRASSA EDUCATION
ASSAM
KAHILIPARA
GHY-19
3:SUPERINTENDENT
KABILPUR PALLARPAR SENIOR MADRASSA
P.O. SUKAMANAH
DIST- BARPETA
ASSAM
PIN-781316
4:SELECTION BOARD/COMMITTEE
REPRESENTED BY ITS MEMBER SECRETARY/ C/O SUPERINTENDENT
KABILPUR PALLARPAR SENIOR MADRASSA
P.O. SUKMANAH
DIST- BARPETA
ASSAM
PIN-781316
5:ABDUL HAKIM
S/O HABIBULLAH
VILL. PIRU LINE
P.O. LEDO
DIST- TINISUKIA
ASSAM
6:PARUL AHMED
S/O HAJI HABIB ALI
VILL. RUHINIPATHAR
P.O. MURAJHAR
DIST- NAGAON
ASSAM
7:IMDADUL ISLAM
S/O ABDUL KASIM
Page No.# 28/45
VILL. DHUPAGURI KACHARIGAON
P.O. DHUPAGURI
DIST- NAGAON
ASSAM
Advocate for the Petitioner : MR.A Y CHOUDHURY
Advocate for the Respondent : MR.B SINHA
Linked Case : WP(C) 2609/2014
1:MISS UMMAHANIMA EASMIN and 11 ORS
D/O- LT. OSMAN GANI FAKIR
VILL.- NO. 1 MULLA PARA
P.O.- JANGAL PARA
DIST.- DARRANG
ASSAM.
2: ABIDA SULTANA
W/O- RUKON UDDIN AHMED
VILL.- BAHABARI
P.O.- KHARUPETIA
DIST.- DARRANG
ASSAM.
3: NAZRUL AMIN
S/O- MD. ABDUL HYE
VILL.- NIZBARUAJHAR
P.O.- KUARIPUKHURI
DIST- DARRANG
ASSAM.
4: JIAUR RAHMAN
S/O- ABDUR RASHID
VILL. and P.O.- KAWADANGA
DIST.- DARRANG
ASSAM.
5: MANIZA KHATUN
D/O- MD. ABDUL KALAM AZAD
VILL.- NIZBARUAJHAR
P.O.- KUARIPUKHURI
DIST.- DARRANG
ASSAM.
6: ABU SALEH MD. REZAUL KARIM
S/O- MD. KUTUB UDDIN AHMED
Page No.# 29/45
VILL. - NO. 2 GOLANDI
P.O.- GOLANDI
DIST.- DARRANG
ASSAM.
7: ABU NUMAN
S/O- ALI AHMED
VILL.- BAGHARBARI
P.O.- JANGALPARA
DIST.- DARRANG
ASSAM.
8: HAFIZUR RAHMAN
S/O- MD. IBRAHIM ALI
VILL.- PANBARI ROAD
P.O.- KHARUPETIA
DIST.- DARRANG
ASSAM.
9: BILKIS ARA BEGUM
W/O- MD. DULAL ALI
VILL. and P.O.- KHARUPETIA
DIST.- DARRANG
ASSAM.
10: REZWANUL KARIM
S/O- MD. ABDUL HAI
VILL.- KUARIPUKHURI NO. 2
P.O.- KUARIPUKHURI
DIST.- DARRANG
ASSAM.
11: MANIKUL ISLAM
S/O- MD. GIAS UDDIN AHMED
VILL.- NIZ BARUAJHAR
P.O.- PUNIA NO. 1
DIST.- DARRANG
ASSAM.
12: SHAH OLIULLAH MAHMUD
S/O- LT. ABUL HUSSAIN AHMED
VILL.- RAJAHOWLY
P.O.- CHAMUALIHAT
DIST.- DARRANG
ASSAM.
VERSUS
1:THE STATE OF ASSAM AND 6 ORS
Page No.# 30/45
REP. BY THE COMMISSIONER AND THE SECY. TO THE GOVT. OF ASSAM
DEPTT. OF SECONDARY EDUCATION
DISPUR
GHY- 6.
2:THE DIRECTOR
MADRASSA EDUCATION
ASSAM
KAHILIPARA
GHY- 19.
3:SUPERINTENDENT
KUARIPUKHURI SENIOR MADRASSA
P.O.- KUARIPUKHURI
DIST.- DARRANG
ASSAM
PIN- 784115.
4:SELECTION BOARD/ COMMITTEE
REP. BY ITS MEMBER SECY. / C/O
SUPERINTENDENT
KUARIPUKHURI SENIOR MADRASSA
P.O.- KUARIPUKHURI
DIST.- DARRANG
ASSAM
PIN- 784115.
5:ABDUL HAKIM
S/O- HABIBULLAH
VILL.- PIRU LINE
P.O.- LEDO
DIST.- TINSUKIA
ASSAM.
6:PARUL AHMED
S/O- HAJI HABIB ALI
VILL.- RUHINI PATHAR
P.O.- MURJHAR
DIST.- NAGAON
ASSAM.
7:IMDADUL HUSSAIN
S/O- MD. ABDUL KASHIM
VILL.- DHUPANGURI KACHARIGAON
P.O.- DHUPANGURI KACHARIGAON
P.O.- DHUPAGURI
DIST.- NAGAON
ASSAM.
Page No.# 31/45
Advocate for the Petitioner : MR.S S A RAHMAN
Advocate for the Respondent : MR.A S AHMED
Linked Case : WP(C) 5083/2015
1:ALL ASSAM MADRASSA TET QUALIFIED CANDIDATES ASSOCIATION and
7 ORS
TO BE REP. BY ITS PRESIDENT.
2: MOKHLISUR RAHMAN
PRESIDENT OF ALL ASSAM MADRASSA TET QUALIFIED CANDIDATES
ASSOCIATION
S/O- ATAWAR RAHMAN
VILL.- COLLEGE ROAD
NATHPARA
P.O.- KHALILPUR
DIST.- DHUBRI
ASSAM.
3: NAZMUL HUSSAIN
S/O- ABDUL JABBAR
VILL.- HATIRGOOL
P.S.- PATHARKANDI
DIST.- KARIMGANJ
ASSAM.
4: FAYSAL AHMED
S/O- MD. SAKHAWAT HUSSAIN
VILL.- NITAINGAR
P.O.- RATABARI
DIST.- KARIMGANJ
ASSAM.
5: SAFIKUL ISLAM
S/O- LALCHAND ALI
VILL.- ATTA
P.O.- SARUTAPA
P.S. and DIST.- BARPETA
ASSAM.
6: BAHARUL ISLAM
S/O- ABDUL HAMID SARKAR
VILL.- BARBALU
P.O.- SUKCHAR
DIST.- DHUBRI
Page No.# 32/45
ASSAM.
7: FARUK AHMED KHAN
S/O- MOZAHID KHAN
VILL.- BETBARI
P.O.- BORBALA
DIST.- BARPETA
ASSAM.
8: BITU ZAMAN
S/O- MUKIBUZ ZAMAN
R/O- BABU PATTY
SIVSAGAR
P.O.- SIVSAGAR
ASSAM.
VERSUS
1:THE STATE OF ASSAM AND 4 ORS
TO BE REP. BY THE COMMISSIONER and SECY. TO THE GOVT. OF ASSAM
EDUCATION SECONDARY DEPTT.
DISPUR
GHY- 6.
2:THE DIRECTOR OF MADRASSA EDUCATION
ASSAM
KAHILIPARA
GHY- 19.
3:THE TET EMPOWERED COMMITTEE
TO BE REP. BY ITS MEMBER SECY.
SECONDARY EDUCATION DEPTT.
DISPUR
GHY- 6
ASSAM.
4:THE UNION OF INDIA
TO BE REP. BY THE MINISTRY OF HUMAN RESOURCE DEPTT. OF SCHOOL
EDUCATION AND LITERACY
SHASTRI BHAWAN
NEW DELHI
PIN- 110011.
5:NATIONAL COUNCIL FOR TEACHER EDUCATION
TO BE REP. BY ITS DIRECTOR
NEW DELHI
PIN- 110054.
Advocate for the Petitioner : MRA R BHUYAN
Page No.# 33/45
Advocate for the Respondent : C.G.C.
Linked Case : WP(C) 4874/2014
1:MD. ABDUL KARIM and ANR
S/O ABDUL MAZID
VILL. HAILARPAR
P.O. JAGANATHI-788709
DIST- KARIMGANJ
ASSAM
2: TALHA
S/O ABU MD. USMAN
VILL. NALUGRAM
P.O. KANAIBAZAR-788714
DIST- KARIMGANJ
ASSAM
VERSUS
1:THE STATE OF ASSAM AND 3 ORS
REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
EDUCATION SECO DEPTT.
DISPUR
GHY-6
2:THE COMMISSIONER and SECY. TO THE GOVT. OF ASSAM
EDUCATION SECO DEPTT.
DISPUR
GHY-6
3:THE DIRECTOR OF MADRASSA EDUCATION
ASSAM
KAHILIPARA
GHY-19
4:THE MEMBER SECY.
TET EMPOWERED COMMITTEE FOR MADRASSA EDUCATION
ASSAM
KAHILIPARA
GHY-19
5:THE PEOPLE'S SOCIETY
TO BE REPRESENTED BY ITS SECRETARY BISHWAJYOTI PURKAYASTHA
S/O BIDYUJJYOTI PURKAYASTHA
R/O LINK ROAD
SILCHAR
Page No.# 34/45
P.O. SILCHAR
DIST. CACHAR
ASSAM.
Advocate for the Petitioner : MR. T U LASKAR
Advocate for the Respondent : MR. I ISLAM(SC
NCTE)
Linked Case : I.A.(Civil) 52/2018
1:PRAKASH SARMAH
S/O- SRI PRAFULLS SARMA
VILL.- BALIPOTA
P.O.- LAKSHIMPUR
VERSUS
1:RASHID AHMED LASKAR
S/O- LT. MONOJIR ALI LASKAR
VILL.- SIMULTOLA
P.O.- BHANGARPAR
Advocate for the Petitioner : MR. N ISLAM
Advocate for the Respondent : MR. K N CHOUDHURY
Linked Case : WP(C) 3254/2014
1:MD. ELIUS AHMED and 6 ORS
S/O MD. NURUL ISLAM
VILL. GUNABARI
P.O. RUPAHI
DIST- NAGAON
ASSAM
2: MD. HARUN RASHID
S/O MD. MAHAR ALI
VILL. LAWGAON
P.O. SOLMARI
DIST- NAGAON
ASSAM
Page No.# 35/45
3: SHAHNAS HALMI HANUM
S/O MD. ABDUL BATEN
VILL. 2NO. MULLAPATTY
P.O. HABIBORGAON
DIST- NAGAON
ASSAM
4: SALMA SULTANA
S/O MD. KUTUBUDDIN
VILL. RUPAHI
P.O. RUPAHI
P.O. RUPAHI
DIST- NAGAON
ASSAM
5: AHMED KABIR AZAD
S/O MD. ABUL KALAM AZAD
VILL. PACHIM SALPARA
P.O. PUB SALPARA
DIST- NAGAON
ASSAM
6: ANISUS ZAMAN
S/O MOHAMMAD ALI
VILL. KACHAKHAITY
P.O. MAGURMARI
DIST- NAGAON
ASSAM
7: SHAHIDUL ISLAM
S/O ABDUL RASHID
VILL. and P.O. RUPAHI
DIST- NAGAON
ASSAM
VERSUS
1:THE STATE OF ASSAM and 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
DEPARTMENT OF SECONDARY EDUCATION
DISPUR
GHY-6
2:THE DIRECTOR OF MADDRASSA EDUCATION
ASSAM
KAHILIPARA
Page No.# 36/45
GHY-19
3:SUPERINTENDENT
RUPAHI SENIOR MADRASSA
P.O. RUPAHI
DIDST- NAGAON
ASSAM
PIN-782125
4:SELECTION BOARD/COMMITTEE
REPRESENTED BY ITS MEMBER SECRETARY/C/O SUPERINTENDENT
RUPAHI SENIOR MADRASSA
P.O. RUPAHI
DIST- NAGAON
ASSAM
PIN-782125
Advocate for the Petitioner : MRK BHUYAN
Advocate for the Respondent : MR. I ISLAM(SC
NCTE)
Linked Case : WP(C) 2127/2014
1:MD. GOLAM RABBANI and ANR
S/O MD. MANSUR RAHMAN VILL- BELTOLI SIMLARTAL P.O. BALAPARA
DIST. BONGAIGAON
ASSAM.
2: ABDUL MAZID MULAH
S/O MD. RAHAM ALI MULAH VILL- JHARNAR CHAR P.O. JHARNAR CHAR
DIST. DHUBRI
ASSAM.
VERSUS
1:THE STATE OF ASSAM and 5 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF SSAM
DEPARTMENT OF SECONDARY EDUCATION DISPUR
GUWAHATI-6.
2:THE DIRECTOR
MADRASSA EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19.
Page No.# 37/45
3:DEPUTY COMMISSIONER
BARPETA P.O. and DIST. BARPETA
ASSAM
PIN- 781301.
4:INSPECTOR OF SCHOOLS
BARPETA DISTRICT
P.O. and DIST. BARPETA
ASSAM
PIN- 781301.
5:PRINCIPAL
GOMAFULBARI TITLE MADRASSA
P.O. GOMAFULBARI DIST. BARPETA
ASSAM
PIN- 781302.
6:SELECTION BOARD/COMMITTEE
REP. BY ITS MEMBER SECRETARY/C/O PRINCIPAL GOMAFULBARI TITLE
MADRASSA
P.O. GOMAFULBARI DIST. BAREPTA
ASSAM PIN- 781302.
Advocate for the Petitioner : MR.H A AHMED
Advocate for the Respondent : SC
EDU
Linked Case : WP(C) 3222/2014
1:HABIBULLAH KHAN and 5 ORS
S/O LT. NAUSER KHAN
VILL. FULBARI
P.O. GUMAFULBARI
DIST- BARPETA
ASSAM
2: JAHANGIR ALI AHMED
S/O SAIDUR RAHMAN AKAND
VILL. KAKDHUA
P.O. GUMAFULBARI
DIST- BARPETA
ASSAM
3: KHALIDA EYASMIN
Page No.# 38/45
S/O NURUL ISLAM KHAN
VILL. DHANGARKUCHI
P.O. SONKUCHI
DIST- BARPETA
ASSAM
4: AMANUR RAHMAN
S/O LT. WAZED ALI
VILL. GOMA
P.O.GOMAFULBARI
DIST- BARPETA
ASSAM
5: JAFAR KHAN
S/O ABDUL MANNAN KHAN
VILL. HARIPUR
P.O. GUMAFULBARI
DIST- BARPETA
ASSAM
6: ABDULLAH KHAN
S/O LUTFUR RAHMAN
VILL. and P.O. GUMAFULBARI
DIST- BARPETA
ASSAM
VERSUS
1:THE STATE OF ASSAM and 4 ORS
REPRESENTED BY THE COMMISSIONER AND THE SECRETARY TO THE
GOVT. OF ASSAM
DEPARTMENT OF SECONDARY
EDUCATION
DISPUR
GHY-6
2:THE DIRECTOR
MADRASSA EDUCATION
ASSAM
KAHILIPARA
GHY-19
3:SUPERINTENDENT
GOMAFULBARI SENIOR MADRASSA
P.O. GUMAFULBARI
DIST- BARPETA
ASSAM
PIN-781302
Page No.# 39/45
4:SELECTION BOARD/COMMITTEE
REPRESENTED BY ITS MEMBER SECRETARY/ C/O SUPERINTENDENT
GOMAFULBARI SENIOR MADRASSA
P.O. P/MAZGAON
DIST- DARRANG
ASSAM
PIN-784514
Advocate for the Petitioner : MR.H A AHMED
Advocate for the Respondent : SC
EDU
Linked Case : I.A.(Civil) 3694/2018
1:MANAGING COMMITTEE
KABILPUR PALLARPAR SENIOR MADRASSA and ANR
KAUPARA
P.O.- SUKMANAH
DIST.- BARPETA
ASSAM- 781316
REP. BY ITS PRESIDENT
2: MD. JAMAL UDDIN
S/O- LT. HAFIZ UDDIN
R/O- VILL.- KAURPARA
P.O.- SUKMANAH
DIST.- BAKSA
ASSAM
PIN- 781316
VERSUS
1:THE STATE OF ASSAM AND 2 ORS
REP. BY THE COMMISSIONER AND THE SECRETARY TO THE GOVT. OF
ASSAM
DEPARTMENT OF EDUCATION (SECONDARY)
DISPUR
GUWAHATI-6.
2:THE DIRECTOR
MADRASSA EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19
3:THE MEMBER SECRETARY
Page No.# 40/45
TET EMPOWERED COMMITTEE FOR MADRASSA EDUCATION
KAHILIPARA
GUWAHATI- 19
Advocate for the Petitioner : MR. A Y CHOUDHURY
Advocate for the Respondent : SC
EDU
Linked Case : WP(C) 2224/2014
1:MD RAFIQUL ISLAM and 2 ORS
S/O ABDUL GAFUR VILL- MULBARI P.O. MADRASSAPARA DIST.
BONGAIGAON
ASSAM.
2: MD. MAFIDUL ISLAM
S/O LT. JAHIR UDDIN VILL- KADAMTALA P.O. ALUPATI DIST. BARPETA
ASSAM.
3: ABDUL WAZED
S/O MD. ATOWAR RAHMAN VILL- UTTAR MOINBARI P.O. MOINBARI DIST.
BARPETA
ASSAM.
VERSUS
1:THE STATE OF ASSAM AND 3 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
DEPARTMENT OF SECONDARY EDUCATION
DISPUR
GUWAHATI-6.
2:THE DIRECTOR
MADDRASSA EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19.
3:SUPERINTNDENT
LANGLA SENIOR MADRASSA
P.O. LANGLA DIST. BARPETA
ASSAM.
4:SELECTION BOARD/COMMITTEE
REP. BY ITS MEMBER SECRETARY C/O SUPERINTENDENT
'LANGLA SENIOR MADRASSA P.O. LANGLA DIST. BARPETA
ASSAM.
Page No.# 41/45
Advocate for the Petitioner : MR.H A AHMED
Advocate for the Respondent : MR.A S AHMED
Linked Case : WP(C) 787/2016
1:MUSTT. HALIMA KHATUN
D/O- MD. SHAMSUL HAQUE
R/O VILL.- SAHARIAGAON
P.O.- MOIRABARI
P.S.- BATADRAVA
DIST.- NAGAON
ASSAM.
VERSUS
1:THE STATE OF ASSAM AND 6 ORS
REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
DEPTT. OF EDUCATION
DISPUR
GHY- 6.
2:THE STATE MADRASSA EDUCATION BOARD
ASSAM
REP. BY ITS CHAIRMAN
KAHILIPARA
GHY- 19.
3:THE DIRECTOR
MADRASSA EDUCATION
ASSAM
KAHILIPARA
GHY- 19.
4:THE I/C SUPERINTENDENT OF MOIRABARI SR. MADRASSA
MOIRABARI
DIST.- MORIGAON
ASSAM
PIN- 782126.
5:THE I/C SUPERINTENDENT MSDMC
SAHARIAGAON SR. MADRASSA
DIST.- MORIGAON
ASSAM
PIN- 782126.
Page No.# 42/45
6:THE I/C SUPERINTENDENT
DIGHALIPATHER SR. MADRASSA
DIST.- MORIGAON
ASSAM
PIN- 782126.
7:THE I/C SUPERINTENDENT
FALIHAMARI SR. MADRASSA
MORIGAON
DIST.- MORIGAON
ASSAM
PIN- 782126.
Advocate for the Petitioner : MR. S SHARMA
Advocate for the Respondent : SC
SECONDARY EDUCATION
Linked Case : WP(C) 5072/2012
1:MD. SABBIR AHMED and ANR.
S/O LATE ABDUL BARI
VILL SAYEEDPUR
P.O. MULLAGANJ BAZAR
P.S. PATHERKANDI
DIST- KARIMGANJ
ASSAM
2: MD. HASSAM AHMED
S/O HAJI ASADDAR ALI
VILL. DAYABASHANA
P.O. KALIGANJ BAZAR
P.S. KARIMGANJ
ASSAM
VERSUS
1:THE UNION OF INDIA and ORS
TO BE REPRESENTED BY THE SECRETARY TO THE GOVT. OF INDIA
DEPARTMENT OF SCHOOL EDUCATION and LITERACY MINORITY CELL
MINISTRY OF HUMAN RESOURCE
DEVELOPMENT
NEW DELHI
2:THE STATE OF ASSAM
TO BE REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVT. OF ASSAM
Page No.# 43/45
EDUCATION SECONDARY DEPARTMENT
DISPUR
GHY-6
3:THE DY. SECRETARY TO THE GOVT. OF ASSAM
EDUCATION SECONDARY DEPARTMENT
DISPUR
GHY-6
4:THE DIRECTOR
MADRASSA EDUCATION
ASSAM
KAHILIPARA
GHY-19
5:THE DY. DIRECTOR
MADRASSA EDUCATION
ASSAM
KAHILIPARA
GHY-19
6:THE SECRETARY
STATE MADRASSA EDUCATION BOARD
ASSM
KAHILIPARA
GHY-19
7:THE SECRETARY
THE BOARD OF SECONDARY
EDUCATION
ASSAM
BAMUNIMAIDAM
GHY-22
8:THE SECRETARY
ASSAM HIGHER SECONDARY EDUCATION COUNCIL
ASSAM
BAMUNIMAIDAM
9:THE 'AL-JAMIAT-UL-ARABIA-UL-ISLAMIA' BADARPUR
KARIMGANJ
TO BE REPRESENTED BY ITS
SECRETARY
BOARD OF EXAMINATIONS
AL-JAMIAT-UL-ARABIA-UL-ISLAMIA
C/O DEORAIL TITLE MADRASSA
P.O. BADARPUR
PIN-788806
Page No.# 44/45
DIST- KARIMGANJ
ASSAM
10:THE NADWATUT TAMEER
NORTH EAST INDIA
TO BE REPRESENTED BY ITS PRESIDENT
AASER-E-BADARPUR TOWN
P.O. BADARPUR GHAT
PIN-788803
DIST- KARIMGANJ
ASSAM
11:THE "MAULAVI ALIM and MAULAVI FAZIL" MAFA
BADARPUR
KARIMGANJ
BEING REPRESENTED BY THE PETITIONER NO.3.
12:MD ASAD UDDIN LASKAR
S/O LT. KUTUB ALI LASKAR VILL- NORTH KANDIGRAM P.O. MALUA
P.S. BADARPUR DIST. KARIMGANJ
PIN- 78806 PRESENTLY THE ORGANIZING SECRETARY OF THE MAFA.
13:MD NAZMUL HUSSAIN
S/O MD ABDUL JABBAR VILL- HATIRGOOL
P.O. JURBARI P.S. PATHARKANDI
DIST. KARIMGANJ
ASSAM
PIN- 78824 PRESENTLY THE PRESIDENT OF MAFA.
Advocate for the Petitioner : MR.M A I HUSSAIN
Advocate for the Respondent : MS.R MAZUMDAR
BEFORE
HONOURABLE MR. JUSTICE KALYAN RAI SURANA
ORDER
Date : 07.03.2019 Heard the learned Senior Counsel/ counsel for the petitioners. Also heard Mr. J. Abedin, learned standing counsel for the Secondary Education Department as well as Mr. I. Alam, learned standing counsel appearing for NCTE.
Except Mr. R. Dubey, learned counsel for one of the petitioner, the argument on part of the Page No.# 45/45 other petitioners are concluded, reserving right to reply.
It appears that along with the records of WP(C) 1402/2014, the records of WP(C) 5552/2015 (Disposed of) has been tagged. The said matter appears to be related to Foreigners Tribunal matters. Hence, the Registry may examine and send back this record to the appropriate Section.
As agreed to by all sides, list these matters on 12.03.2019.
JUDGE Comparing Assistant