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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Meghalaya - Subsection

Section 34(1)(c) in The Meghalaya Police Act, 2010

(c)place before the State Legislature, at the beginning of each financial year, a Progress Report on the implementation of the Strategic Plan that prioritizes the goals of the Strategic Plan for the year in question.