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[Cites 0, Cited by 0] [Section 13(6)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(6)(c) in The Companies (Registration of Foreign Companies) Rules, 2014

(c)A holder of IDRs may, at any time, nominate a person to whom his IDRs shall vest in the event of his death and Form FC-S may be used for this purpose.