Section 5(9) in The Chhattisgarh Panchayat Nirvachan Niyam, 1995
(9)Once the number of constituencies and their area is determined by the Collector, in the manner prescribed in above sub-rules, the number of constituencies and their area shall remain the same in subsequent elections, unless any of the events mentioned in sub-rule (1) happens and in subsequent elections, Collector shall notify and publish a statement of constituencies and their area in the manner prescribed in sub-rule (5).
