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[Cites 0, Cited by 0] [Section 33(4)] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(4)(a) in The Rajasthan State Pollution Control Board Employees Service Rules and Regulations, 1993

(a)appointment by either method of recruitment or on initial constitution of service in accordance with the Rules made under the proviso of Water and Air Act of 1974 and 1981 respectively: