Delhi High Court - Orders
Tdi Infrastructure Ltd vs Uoi And Anr on 4 April, 2022
Author: C.Hari Shankar
Bench: C. Hari Shankar
$~25, 26, 27, 28 and 29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 1393/2017 and CM APPL. 44730/2017 (Stay)
TDI INFRASTRUCTURE LTD ..... Petitioner
Through Ms. Kanika Agnihotri, Mr.
Vaibhav Agnihotri, Ms. Yashodhara Gupta
and Mr. Madhav Bhatia, Advs.
versus
UOI AND ANR ..... Respondents
Through Mr. Sushil Kumar Pandey,
Senior Panel Counsel with Mr. Kuldeep
Singh, Advs. for Respondent 1
+ CM(M) 100/2018, CM Appl. 2825/2018 and CM Appl.
20127/2018
DLF HOMES RAJAPURA PVT LTD ..... Petitioner
Through Mr. Rajiv Nayar, Sr. Advocate
with Mr. Kartik Nayar, Ms. Sonia Dhamija,
Ms. Seema Sundd, Mr. Saurabh Seth, Mr.
Prabhat Ranjan, Mr. Dhouuhn Garg and Mr.
Aditya P.N. Singh, Advs.
versus
UNION OF INDIA & ANR ..... Respondents
Through Mr. Sushil Kumar Pandey,
Senior Panel Counsel with Mr. Kuldeep
Singh, Advs. for Respondent 1
+ CM(M) 664/2018 CM Appl. 23358/2018 and CM Appl.
5843/2019
LUCINA LAND DEVELOPMENT LTD ..... Petitioner
Through Ms. Kanika Agnihotri, Mr.
Vaibhav Agnihotri, Ms. Yashodhara Gupta
and Mr. Madhav Bhatia, Advs.
Signature Not Verified
Digitally Signed
By:SUNIL SINGH NEGI
CM(M) 1393/2017 & contd matters Page 1 of 3
Signing Date:06.04.2022
16:48:31
versus
UNION OF INDIA & ORS ..... Respondents
Through Mr. Sushil Kumar Pandey,
Senior Panel Counsel with Mr. Rahul
Mourya, Adv. for Respondent 1
+ CM(M) 1333/2019, CM Appl. 40236/2019, CM Appl.
11933/2021 and CM Appl. 11934/2021
DLF HOMES RAJAPURA PVT LTD ..... Petitioner
Through Mr. Rajiv Nayar, Sr. Advocate
with Mr. Kartik Nayar, Ms. Sonia Dhamija,
Ms. Seema Sundd, Mr. Saurabh Seth, Mr.
Prabhat Ranjan, Mr. Dhouuhn Garg and Mr.
Aditya P.N. Singh, Advs.
versus
UNION OF INDIA & ORS ..... Respondents
Through Mr. Anil Soni, CGSC with Mr.
Devesh Dubey, Adv. for Respondent 1
Mr. Shankar Divate, Adv. for Respondents 2
to 8
+ CM(M) 520/2020 and CM APPL. 26760/2020
PURI CONSTRUCTION PVT. LTD. ..... Petitioner
Through Mr. Pravinm Bahadur and Mr.
Saurabh Kumar, Advs.
versus
SHAILESH GUPTA & ORS. ..... Respondents
Through Ms. Rekha Aggarwal and Mr.
Bimal Kapur, Advs.
Mr. Shankar Divate, Mr. Gaurav Gupta and
Mr. Sharan Mehta, Advs. for Respondent 6
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
Signature Not Verified
Digitally Signed
By:SUNIL SINGH NEGI
CM(M) 1393/2017 & contd matters Page 2 of 3
Signing Date:06.04.2022
16:48:31
ORDER
% 04.04.2022 Renotify on 5th April, 2022 as part heard.
C.HARI SHANKAR, J APRIL 04, 2022 r.bararia Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI CM(M) 1393/2017 & contd matters Page 3 of 3 Signing Date:06.04.2022 16:48:31