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Delhi High Court - Orders

Tdi Infrastructure Ltd vs Uoi And Anr on 4 April, 2022

Author: C.Hari Shankar

Bench: C. Hari Shankar

                          $~25, 26, 27, 28 and 29
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     CM(M) 1393/2017 and CM APPL. 44730/2017 (Stay)
                                TDI INFRASTRUCTURE LTD              ..... Petitioner
                                             Through    Ms. Kanika Agnihotri, Mr.
                                             Vaibhav Agnihotri, Ms. Yashodhara Gupta
                                             and Mr. Madhav Bhatia, Advs.

                                                    versus

                                UOI AND ANR                                 ..... Respondents
                                                    Through     Mr. Sushil Kumar Pandey,
                                                    Senior Panel Counsel with Mr. Kuldeep
                                                    Singh, Advs. for Respondent 1

                          +     CM(M) 100/2018, CM Appl. 2825/2018 and CM Appl.
                                20127/2018

                                DLF HOMES RAJAPURA PVT LTD            ..... Petitioner
                                             Through     Mr. Rajiv Nayar, Sr. Advocate
                                             with Mr. Kartik Nayar, Ms. Sonia Dhamija,
                                             Ms. Seema Sundd, Mr. Saurabh Seth, Mr.
                                             Prabhat Ranjan, Mr. Dhouuhn Garg and Mr.
                                             Aditya P.N. Singh, Advs.

                                                    versus

                                UNION OF INDIA & ANR                  ..... Respondents
                                              Through     Mr. Sushil Kumar Pandey,
                                              Senior Panel Counsel with Mr. Kuldeep
                                              Singh, Advs. for Respondent 1

                          +     CM(M) 664/2018 CM Appl. 23358/2018 and CM Appl.
                                5843/2019

                                LUCINA LAND DEVELOPMENT LTD ..... Petitioner
                                             Through    Ms. Kanika Agnihotri, Mr.
                                             Vaibhav Agnihotri, Ms. Yashodhara Gupta
                                             and Mr. Madhav Bhatia, Advs.
Signature Not Verified
Digitally Signed
By:SUNIL SINGH NEGI
                          CM(M) 1393/2017 & contd matters                       Page 1 of 3
Signing Date:06.04.2022
16:48:31
                                                    versus

                                UNION OF INDIA & ORS                 ..... Respondents
                                              Through    Mr. Sushil Kumar Pandey,
                                              Senior Panel Counsel with Mr. Rahul
                                              Mourya, Adv. for Respondent 1

                          +     CM(M) 1333/2019, CM Appl. 40236/2019, CM Appl.
                                11933/2021 and CM Appl. 11934/2021

                                DLF HOMES RAJAPURA PVT LTD           ..... Petitioner
                                            Through     Mr. Rajiv Nayar, Sr. Advocate
                                            with Mr. Kartik Nayar, Ms. Sonia Dhamija,
                                            Ms. Seema Sundd, Mr. Saurabh Seth, Mr.
                                            Prabhat Ranjan, Mr. Dhouuhn Garg and Mr.
                                            Aditya P.N. Singh, Advs.

                                                   versus

                                UNION OF INDIA & ORS                ..... Respondents
                                             Through    Mr. Anil Soni, CGSC with Mr.
                                             Devesh Dubey, Adv. for Respondent 1
                                             Mr. Shankar Divate, Adv. for Respondents 2
                                             to 8

                          +     CM(M) 520/2020 and CM APPL. 26760/2020
                                PURI CONSTRUCTION PVT. LTD.          ..... Petitioner
                                             Through    Mr. Pravinm Bahadur and Mr.
                                             Saurabh Kumar, Advs.

                                                   versus

                                SHAILESH GUPTA & ORS.               ..... Respondents
                                             Through    Ms. Rekha Aggarwal and Mr.
                                             Bimal Kapur, Advs.
                                             Mr. Shankar Divate, Mr. Gaurav Gupta and
                                             Mr. Sharan Mehta, Advs. for Respondent 6
                                CORAM:
                                HON'BLE MR. JUSTICE C. HARI SHANKAR
Signature Not Verified
Digitally Signed
By:SUNIL SINGH NEGI
                          CM(M) 1393/2017 & contd matters                  Page 2 of 3
Signing Date:06.04.2022
16:48:31
                                              ORDER

% 04.04.2022 Renotify on 5th April, 2022 as part heard.

C.HARI SHANKAR, J APRIL 04, 2022 r.bararia Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI CM(M) 1393/2017 & contd matters Page 3 of 3 Signing Date:06.04.2022 16:48:31