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[Cites 0, Cited by 0] [Section 27(4)] [Section 27] [Entire Act]

State of Gujarat - Subsection

Section 27(4)(a) in The Gujarat Value Added Tax Act, 2003

(a)in case of clause (a) or (b) of sub-section (1), with effect from the date of discontinuance or, as the case may be, transfer of the business;