Section 14(1) in The Rajasthan Shops and Commercial Establishment Rules, 1959
(1)The employer shall display on the notice board in the first month every year the leave earned by an individual employee, for his information. The employer shall further make available for inspection, the leave register to an employee, if he so desires and makes an application to this effect within 72 hours of the making of such an application.[X X X] [Omitted by Dated 31-1-1961, published in Rajasthan Gazette Extraordinary, part IV-C, dated 6-4-1961.]
