Delhi High Court - Orders
Essel Finance Advisors And Management ... vs Sanjeev Srivastva & Ors on 9 April, 2021
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CCP(CO.) 4/2020 & C.A. NO.324/2020, C.A. NO.381/2020,
C.A. NO.382/2020
ESSEL FINANCE ADVISORS AND MANAGEMENT LLP
AND ANR. ..... Petitioners
Through
versus
SANJEEV SRIVASTVA & ORS. ..... Respondents
Through Ms. Sangeeta Chandra, Adv. for
Official Liquidator
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 09.04.2021 (Video-Conferencing) C.A. NO.324/2020, C.A. NO.381/2020, C.A. NO.382/2020 in CCP(CO.) 4/2020
1. As I have to sit in a special DB, it is not possible to take up this matter today.
2. Re-notify on 24th May, 2021.
C. HARI SHANKAR, J.
APRIL 9, 2021 dsn Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:13.04.2021 09:49:39