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State of Odisha - Section

Section 27 in The Orissa Grama Panchayats Election Rules, 1965

27.

No person shall be eligible to be a candidate for election as a ward member unless his name finds place in the electoral roll for the ward. No person shall also be eligible either to be a proposer or a seconder in respect of a candidate for ward membership unless his name so finds place in the electoral roll for the ward.