Section 7(1)(d) in The U.P. Municipalities Act, 1916

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State of Uttar Pradesh - Subsection

Section 7(1)(d) in The U.P. Municipalities Act, 1916

(d)regulating offensive, dangerous or obnoxious trades, callings or practices;

(dd)[ confinement, removal or destruction of stray dogs and dangerous animals;] [Inserted by U.P. Act No. 26 of 1964.]