Section 2(f) in The Delhi Urban Shelter Improvement Board Act, 2010
(f)"Jhuggi" means a structure whether temporary or pucca, of whatever material made, with the following characteristics, namely :-(i)it is built for residential purpose;(ii)its location is not in conformity with the land use of the Delhi Master Plan;(iii)it is not duly authorized by the local authority having jurisdiction; and(iv)it is included in a jhuggi jhopri basti declared as such by the Board, by notification;
